Punjab-Haryana High Court
Mohan And Others vs Hans Raj And Others on 23 January, 2014
Author: Rajive Bhalla
Bench: Rajive Bhalla
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RSA No.3401 of 1986
Decided on: 23.01.2014
Mohan and others ..... Appellants
VERSUS
Hans Raj and others ..... Respondents
CORAM: HON'BLE MR. JUSTICE RAJIVE BHALLA
Present: None for the appellants.
Mr.Prabodh Mittal, Advocate, for the respondents.
*******
RAJIVE BHALLA, J. (ORAL)
Case has been called out twice but no-one has put in appearance on behalf of the appellants. The situation was no different on 20.01.2014.
Dismissed for non-prosecution.
23.01.2014 [ RAJIVE BHALLA ]
shamsher JUDGE
Singh Shemsher
2014.01.24 16:08
I attest to the accuracy and
integrity of this document
Chandigarh