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[Cites 0, Cited by 0] [Section 278(1)] [Section 278] [Entire Act]

Union of India - Subsection

Section 278(1)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)Full particulars accompanied by the sailor's service documents shall be forwarded to the Captain Naval Barracks through the Administrative Authority, for transmission to the Chief of the Naval Staff, should he think fit, with a recommendation for discharge as 'Unsuitable'.