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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(f) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(f)"Panchayat" means the Gram Panchayat, Janpad Panchayat or Zila Panchayat as the case may be, constituted under the Act;