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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(49) in Uttarakhand Panchayati Raj Act, 2016

(49)[ "Nagar pramukh" means chairman in case of nagar panchayat in nagar panchayat area, chairman of municipality in municipality area and mayor of municipal corporation in municipal corporation area. [Inserted by Uttarakhand Act No. 10 of 2019.]