Section 6(6B)(b) in The Comptroller And Auditor-General's (Duties, Powers And Conditions Of Service), Act, 1971

[Cites 0, Cited by 0] [Section 6(6B)] [Section 6] [Entire Act]

(b)a special pension of seven hundred rupees per annum in respect of each completed year of service as the Comptroller and Auditor-General:

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