Delhi High Court - Orders
Shri Ji Projects vs Curo India P Ltd on 5 December, 2023
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 238/2017
SHRI JI PROJECTS ..... Appellant
Through: Ms. Anusuya Salwan, Ms.
Nikita Salwan, Advs.
versus
CURO INDIA P LTD ..... Respondent
Through: Mr. Varinder Kumar Sharma
Ms. Parul Sharma and Mr.
Shantanu Sharma and Ms.
Deekha Gaur, Advs.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 05.12.2023 The matter cannot be taken up today as Hon'ble Judge is sitting in Special Division Bench-VII.
List on 01.05.2024.
BY ORDER (COURT MASTER) DECEMBER 05, 2023/sm This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/12/2023 at 23:26:21