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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(2) in Assam Preventive Detention Act, 1980

(2)Notwithstanding anything contained in the Central Act Code of Criminal Procedure, 1973, every offence under clause (b) of sub-section (1) shall be cognizable.