Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(1)(iv) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1998

(iv)The District Judge may effect transfer within his own jurisdiction including the transfer of office bearers of any Association or Union.