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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(a) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

(a)On completion of the training, the probationary pilot may, subject to the approval of Deputy Conservator, apply to be examined as to his qualifications to pilot ships;