Supreme Court - Daily Orders
Rg Stone Urology And Laparoscopy ... vs Vinod Khanna on 18 February, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
1
ITEM NO.19 COURT NO.11 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2993/2020
RG STONE UROLOGY AND LAPAROSCOPY HOSPITAL Appellant(s)
VERSUS
VINOD KHANNA & ORS. Respondent(s)
[TO BE TAKEN UP AT 2:00 P.M.]
IA No. 81716/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT
IA No. 39930/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 81717/2020 - EX-PARTE STAY
IA No. 81714/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 39935/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 39929/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 39927/2021 - INTERVENTION APPLICATION
IA No. 25111/2021 - INTERVENTION APPLICATION
WITH
Diary No(s). 18587/2020 (XVII-A)
IA No. 90921/2020 - EX-PARTE STAY
IA No. 69350/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90919/2020 - PERMISSION TO FILE APPEAL
Diary No(s). 19854/2020 (XVII-A)
IA No. 69346/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 99595/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 99593/2020 - PERMISSION TO FILE APPEAL IA No. 99594/2020 - STAY APPLICATION Date : 18-02-2025 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE MANOJ MISRA Signature Not Verified For Appellant(s) : Mr. Abhishek Agarwal, AOR Digitally signed by INDU MARWAH Date: 2025.02.19 15:16:51 IST Reason: Mr. Manish Kumar, AOR Mr. Shivam Singh, Adv.
Mr. Divyansh Mishra, Adv.2
Mr. Subham Janghu, Adv.
Mr. Jeevan Prakash, AOR Mr. Madhav Prakash, Adv.
For Respondent(s) :Ms. Arundhati Katju, Sr. Adv.
Mr. Sanyam Khetarpal, Adv. Mr. Nitesh Goyal, Adv.
Ms. Prakriti Anand, Adv. Ms. Nitai Agarwal, Adv. Ms. Lisa Sanskrit, Adv. Ms. Ritika Meena, Adv.
Mr. Ashutosh Jha, AOR Dr. Sushil Kumar Gupta, Adv. Ms. Sunita Gupta, Adv.
Ms. Ipshita Gupta, Adv. Mr. Manan Verma, AOR Mr. Shubham Arora, Adv. Mr. Sumit Kumar, Adv.
UPON hearing the counsel the Court made the following O R D E R List for final disposal on 01.04.2024 at 2.00P.M..
(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH)