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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(iii) in First Statutes of the Jai Narayan Vyas University Jodhpur

(iii)to formulate and modify or revise Schemes for the organisation of faculties and to assign to such faculties their respective subjects and also to report to the Syndicate as to the expediency of the abolition or sub-division of any Faculty or the combination of one Faculty with another;