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Delhi High Court - Orders

Cj Darcl Logistics Ltd vs Sterlite Power Transmission Ltd on 12 March, 2021

Author: J.R. Midha

Bench: J.R. Midha

                          $~O-17
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     ARB.P. 375/2021

                                CJ DARCL LOGISTICS LTD.                 ..... Petitioner
                                              Through: Mr. Anil Goel and Mr. Aditya Goel,
                                                        Advocates

                                                   versus

                                STERLITE POWER TRANSMISSION LTD.                    ..... Respondent
                                             Through:

                                CORAM:
                                HON'BLE MR. JUSTICE J.R. MIDHA

                                      ORDER

% 12.03.2021 I.A. No. 3834/2021 Allowed, subject to just exceptions.

ARB.P. 375/2021

Learned counsel for the plaintiff submits that the matter has been amicably settled with the respondent and be taken up after 15th April, 2021.

Renotify on 19th April, 2021.

J.R. MIDHA, J.

MARCH 12, 2021 ds Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:17.03.2021 10:09:30