Gauhati High Court
The State Of Assam And 6 Ors vs Himajit Kumar Barman on 22 November, 2021
Bench: Sudhanshu Dhulia, Devashis Baruah
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GAHC010062112021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/110/2021
1: THE STATE OF ASSAM AND 6 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM, HEALTH AND FAMILY
WELFARE DEPTT., DISPUR, GUWAHATI-6
2: THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT DISPUR GUWAHATI-6
3: ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM HEALTH AND
FAMILY WELFARE DEPARTMENT ASSAM DISPUR GUWAHATI-6
4: THE DIRECTOR OF MEDICAL EDUCATION
ASSAM SIXMILE GUWAHATI-22
5: THE PRINCIPAL CUM CHIEF SUPERINTENDENT GAUHATI MEDICAL
COLLEGE AND HOSPITAL BHANGAGARH GUWAHATI-5
6: THE SUPERINTENDED
STATE CANCER INSTITUTE GAUAHATI MEDICAL COLLEGE GUWAHATI-5
7: THE PRINCIPAL CUM CHIEF SUPERINTENDENT
SILCHAR MEDICAL COLLEGE AND HOSPITAL DIBRUGARH
SILCHAR PIN-78801
VERSUS
HIMAJIT KUMAR BARMAN
S/O SRI NARENDRA BARMAN, SANTIPATH, R.G. BARUAH ROAD, PO-ZOO
ROAD, PS GITANAGAR, GUWAHATI-781024, DIST. KAMRUP (M), ASSAM
Advocate for the Petitioner : SC, HEALTH AND F W
Advocate for the Respondent : MR. P J SAIKIA
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BEFORE-
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 22-11-2021 Mr. D.P. Borah, learned counsel for the appellants seeks adjournment for four weeks.
Adjourned.
List again on 17th December, 2021.
JUDGE CHIEF JUSTICE Comparing Assistant