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Gauhati High Court

The State Of Assam And 6 Ors vs Himajit Kumar Barman on 22 November, 2021

Bench: Sudhanshu Dhulia, Devashis Baruah

                                                                  Page No.# 1/2

GAHC010062112021




                               THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                    Case No. : WA/110/2021

            1: THE STATE OF ASSAM AND 6 ORS.
            REP. BY THE SECRETARY TO THE GOVT. OF ASSAM, HEALTH AND FAMILY
            WELFARE DEPTT., DISPUR, GUWAHATI-6

            2: THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
            HEALTH AND FAMILY WELFARE DEPARTMENT DISPUR GUWAHATI-6

            3: ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM HEALTH AND
            FAMILY WELFARE DEPARTMENT ASSAM DISPUR GUWAHATI-6

            4: THE DIRECTOR OF MEDICAL EDUCATION
            ASSAM SIXMILE GUWAHATI-22

            5: THE PRINCIPAL CUM CHIEF SUPERINTENDENT GAUHATI MEDICAL
            COLLEGE AND HOSPITAL BHANGAGARH GUWAHATI-5

            6: THE SUPERINTENDED
            STATE CANCER INSTITUTE GAUAHATI MEDICAL COLLEGE GUWAHATI-5

            7: THE PRINCIPAL CUM CHIEF SUPERINTENDENT
            SILCHAR MEDICAL COLLEGE AND HOSPITAL DIBRUGARH
            SILCHAR PIN-78801

                              VERSUS

            HIMAJIT KUMAR BARMAN
            S/O SRI NARENDRA BARMAN, SANTIPATH, R.G. BARUAH ROAD, PO-ZOO
            ROAD, PS GITANAGAR, GUWAHATI-781024, DIST. KAMRUP (M), ASSAM


Advocate for the Petitioner    : SC, HEALTH AND F W

Advocate for the Respondent : MR. P J SAIKIA
                                                             Page No.# 2/2

                          BEFORE-
       HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
            HON'BLE MR. JUSTICE DEVASHIS BARUAH
                                 ORDER

Date : 22-11-2021 Mr. D.P. Borah, learned counsel for the appellants seeks adjournment for four weeks.

Adjourned.

List again on 17th December, 2021.

                         JUDGE                    CHIEF JUSTICE




Comparing Assistant