Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2)(c) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(c)arrange all the valid ballot papers in parcels according to the first preference recorded for each candidate.