Kerala High Court
Daimler Financial Services India (P) ... vs Salabham Travels on 21 December, 2023
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
Crl.MC No.6182/2021 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
Thursday, the 21st day of December 2023 / 30th Agrahayana, 1945
CRL.M.APPL.NO.1/2023 IN CRL.MC NO. 6182 OF 2021
CRIME NO.144/2021 OF CHOTTANIKKARA POLICE STATION, Ernakulam
PETITIONER/PETITIONER/ACCUSED:
DAIMLER FINANCIAL SERVICES INDIA (P) LTD REP BY ITS AUTHORIZED
SIGNATORY, RAKESH DAWRY KOKKATTU, 1ST FLOOR, UNIT 1, BLOCK B-TEK
MEADOWS CAMPUS, NO.1, RAJIV GANDHI SALAI, SHOLINGANALLUR,
CHENNAI-600 119
RESPONDENTS/RESPONDENTS/RESPONDENTS:
1. SALABHAM TRAVELS REP BY ITS MANAGING PARTNER, MR. MANEESH,
2/382,KUNNUMPURTH BUILDING, THIRUVANKULAM, ERNAKULAM-682 305
2. MR. MANEESH SASIDHARAN, SALABHAM KANAYANNUR, KUREEKAD, ERNAKULAM-682
305, KERALA
3. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR , HIGH COURT OF
KERALA, ERNAKULAM-682 031
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to revie and extent
the stay granted from 10.10.2023 until further orders and it is
accordingly prayed.
This Application again coming on for orders upon perusing the
application and this court's order dated 11/04/2023 in Crl.M.A.No.1/2021
and upon hearing the arguments of J.JULIAN XAVIER, Advocate for the
petitioner, the PUBLIC PROSECUTOR for the R3, the court passed the
following:
ORDER
Crl.M.A.No.1/2023
Interim order is revived and extended by four months.
Sd/-
P.V.KUNHIKRISHNAN,JUDGE 21-12-2023 /True Copy/ Assistant Registrar