Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(h) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

(h)conduct periodic surveys of vending zones;