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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(2) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(2)The child shall, upon induction into the age appropriate class, after special training continue to receive special attention by the teachers to enable him to successfully integrate with the rest of the class, academically and emotionally.Part - III Duties and responsibilities of State Government and Local Authority
(A)General Responsibilities: