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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2) in The West Bengal Co-Operative Societies Act, 1983

(2)The State Government may appoint a person to be the [Director of Co-operative Audit] [Words substituted by West Bengal Act 22 of 1992.] and such number of other persons to assist him as it may deem fit.