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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(1) in The Orissa Self-Help Co-operatives Act, 2001

(1)Every Co-operative shall record', in the language specified by the articles of association, minutes of all proceeding of every general body meeting in the minutes book and send the copy of the minutes in the manner as specified in the articles of association within fifteen days of the conclusion of every such meeting to all members.