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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(1)(c) in The Gujarat Ayurved University Act, 1965

(c)that the strength and qualification of the teaching staff and the conditions governings their tenure of office are such as to make due provisions for the course of instruction, teaching or training to be undertaken by the college;