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Union of India - Section

Section 45 in Bharatiya Sakshya Adhiniyam, 2023

45. Grounds of opinion, when relevant.

Whenever the opinion of any living person is relevant, the grounds on which such opinion is based are also relevant.Illustration. An expert may give an account of experiments performed by him for the purpose of forming his opinion.[Similar to Section 51 from Old IEA-Also Refer]Character when relevant