Punjab-Haryana High Court
Adani M2K Projects Llp vs Amit Mann, District Registrar (Firms & ... on 13 January, 2026
Author: Alka Sarin
Bench: Alka Sarin
106
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
COCP-48-2026 (O&M)
Date of Decision : 13.01.2026
ADANI M2K PROJECTS LLP .... Petitioner
VERSUS
AMIT MANN, DISTRICT REGISTRAR .... Respondent
CORAM : HON'BLE MRS. JUSTICE ALKA SARIN
Present : Mr. Vaibhav Narang, Advocate for the petitioner.
Mr. S.K. Panwar, Addl. AG Haryana for the respondent.
ALKA SARIN, J. (ORAL)
1. Learned counsel for the petitioner seeks permission to withdraw the present contempt petition with liberty to avail his remedies as available in law.
2. Dismissed as withdrawn with the liberty aforesaid. Pending applications, if any, also stand disposed off.
13.01.2026 (ALKA SARIN)
Aman Jain JUDGE
NOTE: Whether speaking/non-speaking: Speaking
Whether reportable: Yes/No
AMAN JAIN
2026.01.14 10:00
I attest to the accuracy and
integrity of this
order/judgment