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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Jharkhand - Subsection

Section 47(2) in The Jharkhand Area Autonomous Council Act, 1994

(2)Consequent upon such repeal, rights, functions, liabilities and assets of the North Chotanagpur Autonomous Development Authority, South Chotanagpur Autonomous Development Authority and Santhal Paraganas Autonomous Development Authority shall vest in the Jharkhand Area Autonomous Council.