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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(A) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(A)Ex-Officio Members
(i)The Commissioner/Secretary (Horticulture) to the Government of Arunachal Pradesh - ViceChairman.
(ii)The Commissioner/Secretary (Agriculture) to the Government of Arunachal Pradesh.
(iii)The Secretary (Finance) or his representative to the Government of Arunachal Pradesh.
(iv)The Registrar Cooperative Society or his Representative, Arunachal Pradesh.
(v)The Director of Horticulture, Arunachal Pradesh.
(vi)The Director of Agriculture, Arunachal Pradesh.
(vii)The Managing Director, of the Horticultural Marketing Board who shall be the Member Secretary.
(viii)One representative of NABARD, Itanagar.