Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(3) in Tamil Nadu Khadi and Village Industries Board Rules, 1960 (3)A Vice-President shall hold office for a period of one year from the date of his election or till the date of expiry of his term of membership, whichever is earlier.
