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Calcutta High Court

Vhyom Mines And Minerals Private ... vs Jharkhand Ispat Private Limited on 25 July, 2023

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

ORDER SHEET
                                                                                 OCD-7

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          [COMMERCIAL DIVISION]

                            IA No. GA/5/2022
                                    In
                              CS/172/2021
                VHYOM MINES AND MINERALS PRIVATE LIMITED
                                 VERSUS
                    JHARKHAND ISPAT PRIVATE LIMITED

   BEFORE:
   The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 25th July, 2023.

Appearance:

Mr. Shaunak Mitra, Adv. Mr. Shaunak Sengupta, Adv. Mr. Dripto Majumdar, Adv. Mr. Pallav Samajdar, Adv.
Mr. Pintu Ghosh, Adv.
Mr. U. Garodia, Adv.
Mr. Aditya Garodia, Adv.
The Court:- Argument on behalf of the defendant for rejection of the plaint is resumed and concluded.
Let this matter retain its position in the list for reply on behalf of the plaintiff.
(ARINDAM MUKHERJEE, J.) snn