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State of Uttar Pradesh - Section

Section 14 in The U.P. Scheduled Commodities Distribution Order, 1990

14. Increase in number of units, etc.

- An identity card-holder may apply to the Food Officer for an increase in the number of units furnishing such proof, if any, of the facts necessitating the increase, as the Food Officer may require subject to any directions as may be issued by the State Government in this behalf.