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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Punjab - Subsection

Section 51(4) in Punjab Boiler Attendants Rules, 1961

(4)The proceedings of the enquiry shall be forwarded by the enquiry officer conducting the enquiry, where he is not the Chairman of the Board, to the Secretary to the Board of Examiners, for consideration of the Board.