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State of Gujarat - Section

Section 71 in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

71. Completion of courses of colleges affiliated to the Saurashtra University.

- Notwithstanding anything contained in this Act, or the Statutes, Ordinances and Regulations made thereunder, any student of a college situated within the University area and affiliated to or established or maintained by the Saurashtra University who immediately before the date of commencement of this Act was studying or was eligible for any examination of the Saurashtra University' shall be permitted to complete his course in preparation therefor and the University shall provide for such period and in such manner as may be prescribed by the Statutes for the instruction, teaching, training and examination of such students in accordance with the course of studies of the Saurashtra University.