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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(2)(d) in Gender Sensitization & Sexual Harassment of Women at the High Court of Gujarat (Prevention, Prohibition and Redressal) Regulations, 2013

(d)one woman member being a member of the Gujarat High Court Advocate Clerks' Association, elected by General Ballot of the Gujarat High Court Advocate Clerks' Association;