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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1) in The West Bengal Undesirable Advertisements (Control) Act, 1948

(1)"advertisement" includes oral advertisement and also includes any notice, sign, announcement, bill, handbill, circular, book newspaper, magazine, periodical, pamphlet, or leaflet, whether pictorial or otherwise ;