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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2) in Brainware University Act, 2015

(2)The University shall allow free-ship in tuition fees to at least five percent of their total strength, to the students belonging to poor,and economically backward classes.Note. - The relevant criteria for determining poor and economically backward class shall be such as may be determined by the State Government from time to time.