Supreme Court - Daily Orders
The Commissioner Of Income Tax-Iv vs Symantec Software India (P) Ltd. on 25 April, 2018
Bench: Kurian Joseph, Mohan M. Shantanagoudar, Navin Sinha
ITEM NO.5 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33714/2015
(Arising out of impugned final judgment and order dated 12-12-2014
in ITA No. 1534/2012 passed by the High Court Of Judicature At
Bombay)
THE COMMISSIONER OF INCOME TAX-IV Petitioner(s)
VERSUS
SYMANTEC SOFTWARE INDIA (P) LTD. Respondent(s)
Date : 25-04-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. S. A. Haseeb, Adv.
Mr. H. R. Rao, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Porus F. Kaka, Sr. Adv.
Mr. Manish Kanth, Adv.
Mr. Rustom B. Hathikhanawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
It is submitted at the Bar that the connected matters have been dismissed by this Court.
Therefore, this Special Leave Petition is also dismissed. Pending Interlocutory Applications, if any, stand disposed of.
(JAYANT KUMAR ARORA) (RENU DIWAN)
COURT MASTER ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2018.04.26
16:17:47 IST
Reason: