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Supreme Court - Daily Orders

The Commissioner Of Income Tax-Iv vs Symantec Software India (P) Ltd. on 25 April, 2018

Bench: Kurian Joseph, Mohan M. Shantanagoudar, Navin Sinha

     ITEM NO.5                              COURT NO.5                 SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   33714/2015

     (Arising out of impugned final judgment and order dated 12-12-2014
     in ITA No. 1534/2012 passed by the High Court Of Judicature At
     Bombay)

     THE COMMISSIONER OF INCOME TAX-IV                                   Petitioner(s)

                                                    VERSUS

     SYMANTEC SOFTWARE INDIA (P) LTD.                                    Respondent(s)

     Date : 25-04-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                             HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                 Mr. S. A. Haseeb, Adv.
                                       Mr. H. R. Rao, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)                 Mr. Porus F. Kaka, Sr. Adv.
                                       Mr. Manish Kanth, Adv.
                                       Mr. Rustom B. Hathikhanawala, AOR


                      UPON hearing the counsel the Court made the following
                                               O R D E R

It is submitted at the Bar that the connected matters have been dismissed by this Court.

Therefore, this Special Leave Petition is also dismissed. Pending Interlocutory Applications, if any, stand disposed of.

     (JAYANT KUMAR ARORA)                                               (RENU DIWAN)
        COURT MASTER                                                 ASSISTANT REGISTRAR
Signature Not Verified

Digitally signed by
MAHABIR SINGH
Date: 2018.04.26
16:17:47 IST
Reason: