Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 2 in The Unclaimed Deposits Act, 1866 2. [ Proceeds of estates administered under order of Supreme Court of Straits Settlements or in charge of Administrator General of Bengal.] Rep. by the Administrator General' s Act, 1867 (24 of 1867 ) and the Repealing Act, 1874 (16 of 1874 ).
