Section 9(3)(d) in Public Debt Rules, 1946

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3)(d) in Public Debt Rules, 1946

(d)Notwithstanding anything contained in the foregoing clauses, a Public Debt Office may pay interest on a Certificate, the interest on which is payable at a treasury or sub-treasury or a Head Post Office or a departmental sub-Post Office doing savings bank work.

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Union of India - Subsection

Section 9(3)(d) in Public Debt Rules, 1946