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Supreme Court - Daily Orders

Maharashtra State Electricity ... vs M/S Ruthatiya Spinners Pvt. Ltd. ... on 17 October, 2022

Bench: Krishna Murari, S. Ravindra Bhat

                                                  1




     ITEM NO.35                           COURT NO.15                SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   1911/2015

     (Arising out of impugned final judgment and order dated 10-09-2014
     in WP No. 5437/2013 passed by the High Court Of Judicature At
     Bombay At Nagpur)

     MAHARASHTRA STATE ELECTRICITY DISTRIBUTION
     COMPANY LTD (MSEDCL)                                                PETITIONER(S)

                                                 VERSUS

     M/S RUTHATIYA SPINNERS PVT. LTD.
     THROUGH DIRECTOR A.K.AGRAWAL                                        RESPONDENT(S)



     WITH

     SLP(C) No. 1086/2016 (IX)

     SLP(C) No. 1085/2016 (IX)


     Date : 17-10-2022 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE KRISHNA MURARI
                         HON'BLE MR. JUSTICE S. RAVINDRA BHAT


     For Petitioner(s)             Mr.   Ajit S. Bhasme, Sr. Adv.
                                   Mr.   Sanjay Kumar Visen, AOR
                                   Ms.   Ritu Rastogi, Adv.
                                   Mr.   Mukesh Kumar Panday, Adv.
                                   Mr.   Aman, Adv.
                                   Mr.   Sunil Kumar Ojha, Adv.
                                   Ms.   Mohini Kumari, Adv.

     For Respondent(s)
Signature Not Verified
                                   Mr. Gagan Sanghi, Adv.
                                   Mr. Rameshwar Prasad Goyal, AOR
Digitally signed by
POOJA SHARMA
Date: 2022.10.17
18:02:58 IST
Reason:
                                 2



          UPON hearing the counsel the Court made the following
                             O R D E R

On the request made on behalf of learned Counsel for the petitioner, list tomorrow, i.e. 18.10.2022.

 (POOJA SHARMA)                                  (BEENA JOLLY)
COURT MASTER (SH)                              COURT MASTER (NSH)