Supreme Court - Daily Orders
Maharashtra State Electricity ... vs M/S Ruthatiya Spinners Pvt. Ltd. ... on 17 October, 2022
Bench: Krishna Murari, S. Ravindra Bhat
1
ITEM NO.35 COURT NO.15 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1911/2015
(Arising out of impugned final judgment and order dated 10-09-2014
in WP No. 5437/2013 passed by the High Court Of Judicature At
Bombay At Nagpur)
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION
COMPANY LTD (MSEDCL) PETITIONER(S)
VERSUS
M/S RUTHATIYA SPINNERS PVT. LTD.
THROUGH DIRECTOR A.K.AGRAWAL RESPONDENT(S)
WITH
SLP(C) No. 1086/2016 (IX)
SLP(C) No. 1085/2016 (IX)
Date : 17-10-2022 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Ajit S. Bhasme, Sr. Adv.
Mr. Sanjay Kumar Visen, AOR
Ms. Ritu Rastogi, Adv.
Mr. Mukesh Kumar Panday, Adv.
Mr. Aman, Adv.
Mr. Sunil Kumar Ojha, Adv.
Ms. Mohini Kumari, Adv.
For Respondent(s)
Signature Not Verified
Mr. Gagan Sanghi, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Digitally signed by
POOJA SHARMA
Date: 2022.10.17
18:02:58 IST
Reason:
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UPON hearing the counsel the Court made the following
O R D E R
On the request made on behalf of learned Counsel for the petitioner, list tomorrow, i.e. 18.10.2022.
(POOJA SHARMA) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH)