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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(2) in Bombay Khadi and Village Industries Act, 1960

(2)A Board may appoint such other officers and servants as it may consider necessary for the efficient discharge of its functions:Provided that, the Board may delegate its powers in this behalf to the Chairman or other members or officers of the Board.