Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Karnataka - Subsection Section 24(1)(i) in Karnataka Agricultural Produce Marketing Act 1966 (i)does not include a promise to vote for or against any particular measure which may come before a market committee for consideration: but