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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2)(viii) in Rajasthan Public Procurement Rules, 2012

(viii)the minimum number of bidders or contractors required to register for the auction in order for the auction to be held, which shall be sufficient to ensure effective competition;