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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 8(2) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(2)The person authorised in this behalf by the Grievance redressal and dispute resolution committee, after making an entry in the register shall put up the application before the committee.