Supreme Court - Daily Orders
Punjab State Human Rights Commission vs Jatt Ram on 16 January, 2020
ITEM NO.6 REGISTRAR COURT. 1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Civil Appeal No(s). 5912/2012
PUNJAB STATE HUMAN RIGHTS COMMISSION Appellant(s)
VERSUS
JATT RAM & ORS. Respondent(s)
(List only C.A. Nos.5912, 6231, 6232, 6234, 6235 of 2012 before the
Ld. Registrar Court. )
WITH
C.A. No. 6232/2012 (IV)
)
C.A. No. 6235/2012 (IV)
)
C.A. No. 6234/2012 (IV)
)
C.A. No. 6231/2012 (IV)
)
Date : 16-01-2020 This appeal was called on for hearing today.
Signature Not Verified
Digitally signed by
Anil Laxman Pansare
Date: 2020.01.17
15:42:31 IST
Reason:
For Appellant(s)
Mr. Abhijat P. Medh, AOR
For Respondent(s)
Mr Sanjay Bansal,Adv.
Ms Vaishali Gupta, Adv.
Ms Swati Bansal, Adv.
Mr. G. K. Bansal, AOR
Mr. Kailas Udhavrao More, AOR
Mrs. K. Sarada Devi, AOR
Mr. Arun K. Sinha, AOR
Mr. Abhishek Atrey, AOR
Mr. Karan Bharihoke, AOR
Mr. Guntur Prabhakar, AOR
Mr Amit Kumar Singh, Adv.
Ms. K. Enatoli Sema, AOR
Mrs. Anil Katiyar, AOR
Mr R.K.Gupta,Adv.
Mr. Ankit Goel, AOR
Mr Siddhesh Kotwal, Adv.
Mr Divyansh Tiwari, Adv.
Ms. Astha Sharma, AOR
-2-
Item no.6
Mr K.V.Jagdishvaran, Adv.
Ms. G. Indira, AOR
Mr. Rohit K. Singh, AOR
Mr Ankit Agarwal, Adv.
Mr Amartya Singh, Adv.
Mr. Ravi Prakash Mehrotra, AOR
Ms Yashika Verma, Adv.
Ms Abhilasha Bharti, Adv.
Mr. Chirag M. Shroff, AOR
Mr. V. G. Pragasam, AOR
Mr Jishnu M.L., Adv.
Mrs Priyanka Prakash, Adv.
Mrs Beena Prakash, Adv.
Mr. G. Prakash, AOR
Ms Uma Prasuna Bachu, Adv.
Mr. M. Yogesh Kanna, AOR
Mr Upendra Mishra, Adv.
Mr K.V.Kharlyngdoh, Adv.
Mr. Ranjan Mukherjee, AOR
Mr Pabitra Kumar Biswal, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Shantanu Sagar, AOR
Mr. V. N. Raghupathy, AOR
Mr. Samir Ali Khan, AOR
Mr. M. Shoeb Alam, AOR
Mr A Tewari, Adv.
Ms Eliza Bar, Adv.
Mr. Shree Pal Singh, AOR
Ms Palak Mahajan, Adv.
Ms. Diksha Rai, AOR
Mr Keshav Mohan, Adv.
Mr Prashant Kumar, Adv.
Mr R.K.Awasthi, Adv.
Mr Piyush Vatsa, Adv.
Mr. Santosh Kumar - I, AOR
Ms Manpreet Kaur Bhalla, Adv.
Dr. Monika Gusain, AOR
Ms. Hemantika Wahi, AOR
Mr Raghvendra Kumar, Adv.
Mr Anand Kumar Dubey, Adv.
Ms Aruna Mathur, AOR
M/S. Arputham Aruna And Co, AOR
Mr Adesh Kumar Gill, Adv.
Mr B.V.Balram Das, AOR
Ms Ranjeeta Rohatgi,AOR
Mr Vikas Chaudhary, Adv.
Ms Garima Prashad, AOR
Ms Sunaina Phul, Adv.
Mr Mohit Paul, AOR
Mr T Vijaya Bhaskar Reddy, Adv.
Mr G.N.Reddy, AOR
-3-
Item No.6
UPON hearing the counsel the Court made the following
O R D E R
Service is complete of alternative arrangement notice in respect of appellant (AOR expired). However, Ld. counsel, Mr Aseem Mehrotra appearing on behalf of Mr Rajeev Singh, Advocate-on-record appears for the appellant and submits that he will be filing fresh vakalatnama on behalf of the appellant.
Once vakalatnama is filed, registry to process the matter for listing before the Hon'ble Court as per rules.
ANIL LAXMAN PANSARE Registrar