Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Uttar Pradesh - Subsection Section 115(xxii) in Uttar Pradesh Municipal Corporation Act, 1959 (xxii)the destruction of birds or animals causing a nuisance or of vermin, and the confinement or destruction of stray or ownerless dogs; .
