Delhi High Court - Orders
Omji Srivastava & Others vs P.W.D./C.P.W.D on 9 January, 2023
$~14.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4389/2010
OMJI SRIVASTAVA & OTHERS ..... Petitioners
Through: Mr. Dinesh Kumar and Mr. Sandeep
Kumar Srivastava, Advocates.
versus
P.W.D./C.P.W.D. ..... Respondent
Through: Mr. Rishikesh Kumar, Ms. Sheenu
Priya, Mr. Muhammad Zaid,
Mr.Suchir Shukla and Mr. Sumit
Choudhary, Advocates for GNCTD.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 09.01.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
C.M. No. 8213/2020 (condonation of delay in filing brief written submissions) This is an application filed by petitioner Nos. 1 to 4 for condoning the delay of 186 days in filing brief written submissions.
For the reasons stated in the application, the delay of 186 days in filing brief written synopsis is condoned.
Brief written synopsis is taken on record. The application stands disposed of.
Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:16.01.2023 17:07:48W.P.(C) 4389/2010 Learned counsel for the respondent seeks and is granted 2 weeks‟ time as last and final opportunity to file his written submissions.
List on 15.02.2023.
GAURANG KANTH, J JANUARY 09, 2023 kd Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:16.01.2023 17:07:48