Calcutta High Court (Appellete Side)
Sri Arun Kumar Dev & Anr vs The State Of West Bengal & Anr on 22 December, 2025
44.
22-12-2025
(ct. no.34)
debajyoti
IN THE HIGH COURT AT CALCUTTA
Criminal Revisional Jurisdiction
CRR 1242 of 2025
+
IA NO:CRAN/1/2025
Sri Arun Kumar Dev & Anr.
Vs.
The State of West Bengal & Anr.
Mr. Rabi Sankar Chattopadhyay, Adv.,
Ms. Suprava Jana, Adv.,
Ms. Manisa Saha, Adv.,
Mr. Ayanava Acharya, Adv.
... For the Petitioners.
Ms. Devipriya Mitra, Adv.
... For the Opposite Party No.2.
1.Affidavit-of-Service filed in Court today is taken on record.
2. Hearing is concluded. Judgement is reserved (C.A.V.).
[Chaitali Chatterjee (Das), J.]