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[Cites 0, Cited by 0] [Section 238(2)] [Section 238] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 238(2)(a) in Arunachal Pradesh Municipal Act, 2007

(a)to aid and advise the State Government on any matter concerning the provision of municipal services in the State and the formulation of State policies in this regard,