Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2)(ii) in U.P. krishi Utpadan Mandi (Bisawan Sanshodhan) Niyamawali, 2016

(ii)weighing of commodities before or after the sale;