Section 37 in Rajasthan Panchayati Raj Rules, 1996
37. Role of members of Panchayat Samiti & Zila Parishad.
(1)Member of Panchayat Samiti/Zila Parishad can participate in meetings of the Panchayat in which the ordinarily resides.(2)Members can be nominated in Vigilance Committee by Gram Sabha of a Panchayat in which such member resides.(3)Members shall discharge functions entrusted to them as member of Panchayati Raj Institution or as member of Standing Committee for which they have been elected.
