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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in Oriental Bank of Commerce (Employees') Pension Regulations, 1995

(m)"Discipline and Appeal Regulations" means the Oriental Bank of Commerce Officer Employees (Discipline and Appeal) Regulations, 1982 made under section 19 of the Act: