Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Haryana - Subsection Section 60(5) in Haryana Municipal Corporation Act, 1994 (5)If any doubt arises whether any question is or is not in contravention of the provisions of sub-section (3) the Mayor shall decide the point and his decision shall be final.
