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Delhi High Court - Orders

Nikesh Kumar Singh vs The State Govt Of Nct Of Delhi & Anr on 22 April, 2024

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                                    *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +        W.P.(CRL) 472/2023
                                             NIKESH KUMAR SINGH                                                                   ..... Petitioner
                                                                                  Through:                 Ms. Drishti Monga and Mr.
                                                                                                           Shireesh Kumar Singh, Advocates
                                                                                                           alongwith petitioner in person

                                                                                  versus

                                             THE STATE GOVT OF NCT OF DELHI & ANR. .... Respondents
                                                                                  Through:                 Mr. Yasir Rauf Ansari, ASC for the
                                                                                                           State with Mr. Alok Sharma, Mr.
                                                                                                           Vasu Agarwal, Advocates and SI
                                                                                                           Deepak, P.S. Burari

                                             CORAM:
                                             HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                                  ORDER

% 22.04.2024

1. Since the Roster Bench is unavailable for the day, re-notify on 09.09.2024.

2. Upon appropriate steps being taken by the petitioner, issue fresh notice to respondent no. 2 by all permissible modes, within a period of two weeks, returnable on 09.09.2024.

SAURABH BANERJEE, J APRIL 22, 2024/ns This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/04/2024 at 01:04:49