Delhi High Court - Orders
Nikesh Kumar Singh vs The State Govt Of Nct Of Delhi & Anr on 22 April, 2024
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 472/2023
NIKESH KUMAR SINGH ..... Petitioner
Through: Ms. Drishti Monga and Mr.
Shireesh Kumar Singh, Advocates
alongwith petitioner in person
versus
THE STATE GOVT OF NCT OF DELHI & ANR. .... Respondents
Through: Mr. Yasir Rauf Ansari, ASC for the
State with Mr. Alok Sharma, Mr.
Vasu Agarwal, Advocates and SI
Deepak, P.S. Burari
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 22.04.2024
1. Since the Roster Bench is unavailable for the day, re-notify on 09.09.2024.
2. Upon appropriate steps being taken by the petitioner, issue fresh notice to respondent no. 2 by all permissible modes, within a period of two weeks, returnable on 09.09.2024.
SAURABH BANERJEE, J APRIL 22, 2024/ns This is a digitally signed order.
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